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Himachal Pradesh High Court

Puran Singh And Ors. vs . Jagat Pal And Ors. on 4 November, 2023

Author: Satyen Vaidya

Bench: Satyen Vaidya

Puran Singh and ors. Vs. Jagat Pal and ors.

.

RSA No. 1 of 2011 04.11.2023 Present: None for the appellants.

Ms. Rinki Kashmiri, Advocate, vice counsel, for the respondents.

of Appellants No. 1 and 2 are stated to have expired.

None has appeared for appellant No. 3, despite service. Since none rt has come forward to represent the estate of appellants No. 1 and 2, the appeal against such appellants stands abated.

As regards appellant No. 3, since none has put in appearance, despite service, the appeal is dismissed for non prosecution.

( Satyen Vaidya ) Judge 4th November, 2023 (sushma) ::: Downloaded on - 04/11/2023 20:41:03 :::CIS