Himachal Pradesh High Court
Puran Singh And Ors. vs . Jagat Pal And Ors. on 4 November, 2023
Author: Satyen Vaidya
Bench: Satyen Vaidya
Puran Singh and ors. Vs. Jagat Pal and ors.
.
RSA No. 1 of 2011 04.11.2023 Present: None for the appellants.
Ms. Rinki Kashmiri, Advocate, vice counsel, for the respondents.
of Appellants No. 1 and 2 are stated to have expired.
None has appeared for appellant No. 3, despite service. Since none rt has come forward to represent the estate of appellants No. 1 and 2, the appeal against such appellants stands abated.
As regards appellant No. 3, since none has put in appearance, despite service, the appeal is dismissed for non prosecution.
( Satyen Vaidya ) Judge 4th November, 2023 (sushma) ::: Downloaded on - 04/11/2023 20:41:03 :::CIS