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[Cites 0, Cited by 0] [Section 30(2)] [Section 30] [Entire Act]

State of Andhra Pradesh - Subsection

Section 30(2)(a) in Andhra Pradesh Brewery Rules, 2006

(a)Draught Beer shall be issued from the brewery in Aluminium Alloy Kegs having a capacity of 30 litres or 50 litres specially designed for the purpose.