Supreme Court - Daily Orders
Bapu Laxman Ambrare vs Barshi Shikshan Prasarak Mandal Barshi ... on 6 January, 2016
Bench: J. Chelameswar, Abhay Manohar Sapre
ITEM NO.15 COURT NO.5 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
22794/2015
(Arising out of impugned final judgment and order dated 31/07/2014
in WPC No. 8881/2012 passed by the High Court Of Bombay)
BAPU LAXMAN AMBRARE Petitioner(s)
VERSUS
SECRETARY , BARSHI SHIKSHAN PRASARAK MANDAL, AND ORS.Respondent(s)
(with appln. (s) for c/delay in filing SLP and c/delay in refiling
SLP)
Date : 06/01/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Petitioner(s)
Mrs. K. Sarada Devi,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
(DEEPAK MANSUKHANI) (INDU BALA KAPUR) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Om Parkash Sharma Date: 2016.01.06 16:23:34 IST Reason: DSC of Sh. OP Sharma is being used by Sh. Deepak Mansukhani