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[Cites 0, Cited by 1] [Section 115WC(1)] [Section 115WC] [Entire Act]

Union of India - Subsection

Section 115WC(1)(d) in The Income Tax Act, 1961

(d)fifty per cent of the expenses referred to in [clauses (M) to (P)] [Substituted by Act 18 of 2008, Section 26, for " clauses (A) to (K)" and " clauses (L) to (P)" , respectively (w.e.f. 1.4.2009).] of sub-section (2) of sub-section (2) of section 115-WB;