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[Cites 0, Cited by 0] [Section 218(5)] [Section 218] [Entire Act]

Union of India - Subsection

Section 218(5)(c) in The Dedicated Freight Corridor Railway General Rules, 2018

(c)all the trains following the first train shall be timed to run at the same speed and such speed shall not exceed twenty five kilo meter per hour except under special instruction;