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Supreme Court - Daily Orders

Sushma Berlia vs M/S Kumar Brothers on 28 November, 2017

     ITEM NO.10                               REGISTRAR COURT. 1              SECTION XVI

                                       S U P R E M E C O U R T O F          I N D I A
                                               RECORD OF PROCEEDINGS

                                       BEFORE THE REGISTRAR MR. KAPIL MEHTA

     Petition(s) for Special Leave to Appeal(C)No(s).5921-5924/2014

     SUSHMA BERLIA                                                           Petitioner(s)

                                                           VERSUS

     M/S KUMAR BROTHERS & ORS.                                               Respondent(s)

     Date : 28-11-2017 These petitions were called on for hearing
                       today.


     For Petitioner(s)
                                             Mr. Ashok K. Mahajan, AOR

     For Respondent(s)                       Mr. Aakash Nandolia,Adv.
                                             Mr. Arjun Garg, AOR
                                             Mr. Sarthak Gaur,Adv.
                                             M/S. Parekh & Co., AOR
                                             Mr. Piyush Bhardwaj,Adv.
                                             Mr. Kunal Verma, AOR


                                UPON hearing the counsel the Court made the following
                                                   O R D E R

Petitioner has been exempted from bringing on record the legal representatives of deceased respondent No. 5 in SLP(C) Nos. 5921 and 5923/2014 and deceased respondent No. 4 in SLP(C) Nos. 5922 and 5924/2014 vide order dated 26.04.2017 of the Hon'ble Chamber Judge.

Respondent No. 1 in SLP(C) Nos. 5921 and 5923/2014, who is respondent No. 7 in SLP(C) Nos. 5922 and 5924/2014 and respondent No. 4 in SLP(C) Nos. 5921 and 5923/2014, who is Signature Not Verified respondent No. 1 in SLP(C) Nos. 5922 and 5924/2014 have already Digitally signed by VINOD KUMAR TIWARI Date: 2017.11.30 16:20:50 IST Reason: filed the counter affidavit.

….2 Item No. 10 - 2 - Respondent No. 6 in SLP(C) Nos. 5921 and 5923/2014, who is also respondent No. 5 in SLP(C) Nos 5922 and 5924/2014 has not filed the counter affidavit as per Hon'ble Court's order dated 18.03.2016.

Await service report in respect of respondent No. 2 from the Ministry of Law & Justice. Reminder be issued.

List again on 1st of February, 2018.

KAPIL MEHTA Registrar 28.11.2017 vkt