Supreme Court - Daily Orders
Sushma Berlia vs M/S Kumar Brothers on 28 November, 2017
ITEM NO.10 REGISTRAR COURT. 1 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. KAPIL MEHTA
Petition(s) for Special Leave to Appeal(C)No(s).5921-5924/2014
SUSHMA BERLIA Petitioner(s)
VERSUS
M/S KUMAR BROTHERS & ORS. Respondent(s)
Date : 28-11-2017 These petitions were called on for hearing
today.
For Petitioner(s)
Mr. Ashok K. Mahajan, AOR
For Respondent(s) Mr. Aakash Nandolia,Adv.
Mr. Arjun Garg, AOR
Mr. Sarthak Gaur,Adv.
M/S. Parekh & Co., AOR
Mr. Piyush Bhardwaj,Adv.
Mr. Kunal Verma, AOR
UPON hearing the counsel the Court made the following
O R D E R
Petitioner has been exempted from bringing on record the legal representatives of deceased respondent No. 5 in SLP(C) Nos. 5921 and 5923/2014 and deceased respondent No. 4 in SLP(C) Nos. 5922 and 5924/2014 vide order dated 26.04.2017 of the Hon'ble Chamber Judge.
Respondent No. 1 in SLP(C) Nos. 5921 and 5923/2014, who is respondent No. 7 in SLP(C) Nos. 5922 and 5924/2014 and respondent No. 4 in SLP(C) Nos. 5921 and 5923/2014, who is Signature Not Verified respondent No. 1 in SLP(C) Nos. 5922 and 5924/2014 have already Digitally signed by VINOD KUMAR TIWARI Date: 2017.11.30 16:20:50 IST Reason: filed the counter affidavit.
….2 Item No. 10 - 2 - Respondent No. 6 in SLP(C) Nos. 5921 and 5923/2014, who is also respondent No. 5 in SLP(C) Nos 5922 and 5924/2014 has not filed the counter affidavit as per Hon'ble Court's order dated 18.03.2016.
Await service report in respect of respondent No. 2 from the Ministry of Law & Justice. Reminder be issued.
List again on 1st of February, 2018.
KAPIL MEHTA Registrar 28.11.2017 vkt