Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 4 in The Orphanages And Other Charitable Homes (Supervision And Control) Act, 1960 4. Effect of Act on instruments governing recognised homes.- The provisions of this Act shall have effect notwithstanding anything inconsistent therewith contained in any instrument governing a recognised home.
