Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 551(1)] [Section 551] [Entire Act]

Union of India - Subsection

Section 551(1)(a) in The Companies Act, 1956

(a)[ in the case of a winding up by the Tribunal, in Tribunal; and]