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[Cites 0, Cited by 0] [Section 56] [Entire Act]

State of Kerala - Subsection

Section 56(3) in Kerala Irrigation and Water Conservation Act, 2003

(3)The social audit shall cover.-
(a)equity in water distribution;
(b)increase in production;
(c)increase in productivity;
(d)crop diversification;
(e)multiple cropping;
(f)water use efficiency;
(g)utilisation of resources for execution of works;
(h)improvement in the cultivated areas of the association compared to previous season;
(i)utilisation of research facilities in adopting high yield varieties of seeds, pesticides etc.;
(j)quality of works undertaken.