Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of West Bengal - Subsection

Section 23(4) in The West Bengal Clinical Establishments (Registration, Regulation and Transparency) Act, 2017

(4)If the clinical establishment fails to comply with an improvement notice, its license may be suspended for such period to be mentioned in the order.