Delhi High Court - Orders
Policybazaar Insurance Web Aggregator ... vs Coverfox Insurance Broking Pvt. Ltd. & ... on 18 July, 2024
$~9 & 10
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 259/2019, I.A. 11315-11317/2019, I.A. 11953/2019
I.A. 17426-17428/2019
POLICYBAZAAR INSURANCE WEB AGGREGATOR & ANR.
.....Plaintiffs
Through: Mr. Abhishek Kotnala and Mr.
Deepak Mishra, Advocate
versus
COVERFOX INSURANCE BROKING PVT. LTD. & ORS.
.....Defendants
Through: Ms. Aarti Aggarwal, Advocate for
D-1
Mr. Aditya Gupta, Mr. Raunaq
Kamath and Mr. Sauhard Alung,
Advocates for D-2
Mr. Neel Mason, Mr. Vihan Dang,
Mr. Ujjawal Bhargava and Mr.
Aditya Mathur, Advocates for D-3
CS(COMM) 260/2019, I.A. 11318-11320/2019, I.A. 11955/2019,
I.A. 14684/2019, I.A. 17420-17421/2019, I.A. 2868/2020
POLICYBAZAAR INSURANCE WEB AGGREGATOR & ANR.
.....Plaintiffs
Through: Mr. Abhishek Kotnala and Mr.
Deepak Mishra, Advocate
versus
ACKO GENERAL INSURANCE LTD. & ORS. .....Defendants
Through: Ms. Aarti Aggarwal, Advocate for
D-1
Mr. Aditya Gupta, Mr. Raunaq
Kamath and Mr. Sauhard Alung,
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 20/07/2024 at 03:46:47
Advocates for D-2
Mr. Neel Mason, Mr. Vihan Dang,
Mr. Ujjawal Bhargava and Mr.
Aditya Mathur, Advocates for D-3
CORAM:
HON'BLE MR. JUSTICE SAURABH BANERJEE
ORDER
% 18.07.2024
1. Learned counsel appearing for the plaintiff seeks permission for withdrawal of the present suits by filing an application under Order XXIII Rule 1, CPC.
2. Accordingly, renotify on 17.09.2024.
SAURABH BANERJEE, J JULY 18, 2024/So This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 20/07/2024 at 03:46:47