Delhi High Court - Orders
Twylight Infrastructure Pvt Ltd vs Income Tax Officer Ward 25 3 Delhi And Ors on 17 October, 2023
Author: Rajiv Shakdher
Bench: Rajiv Shakdher
$~ 1 to 98 & 100 to 108
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 16524/2022
TWYLIGHT INFRASTRUCTURE PVT LTD ..... Petitioner
versus
INCOME TAX OFFICER WARD 25 3
DELHI AND ORS. ..... Respondents
+ W.P.(C) 1006/2023
ABHINAV JINDAL ..... Petitioner
versus
ASSISTANT COMMISSIONER OF INCOME
TAX CIRCLE 52 1 DELHI ..... Respondent
+ W.P.(C) 119/2023
ARUN GARG ..... Petitioner
versus
INCOME TAX OFFICER WARD 35 1 DELHI ..... Respondent
+ W.P.(C) 1543/2023
MANGLA GUPTA ..... Petitioner
versus
INCOME TAX OFFICER, WARD 36(1),
DELHI & ORS. ..... Respondents
+ W.P.(C) 1566/2023
VANITA GULATI ..... Petitioner
versus
ASSISTANT COMMISSIONER OF INCOME
TAX CIRCLE 49(1), DELHI & ORS. ..... Respondents
+ W.P.(C) 992/2023
ADA NEWS IN SHORTS PVT LTD ..... Petitioner
Versus
W.P.(C) 16524/2022 Pg.1 of 20
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 21/10/2023 at 21:21:46
ASSISTANT COMMISSIONER OF
INCOME TAX & ORS. ..... Respondents
+ W.P.(C) 387/2023
R.P. BASIA & CO. ..... Petitioner
versus
INCOME TAX OFFICER WARD 34(1) NEW DELHI... Respondent
+ W.P.(C) 720/2023
SUSHMA GOEL ..... Petitioner
versus
INCOME TAX OFFICER, WARD 59(6),
DELHI & ORS. ..... Respondents
+ W.P.(C) 1705/2023
SMT. SANTOSH GARG ..... Petitioner
versus
INCOME TAX OFFICER, WARD 58(1),
DELHI & ORS. ..... Respondents
+ W.P.(C) 1813/2023
RAHUL GOEL ..... Petitioner
versus
ASSISTANT COMMISSIONER OF INCOME
TAX, CIRCLE 43(1), DELHI & ORS. ..... Respondents
+ W.P.(C) 1938/2023
MS RAMSONS ..... Petitioner
versus
ASSISTANT COMMISSIONER OF INCOME
TAX CIRCLE 49 (1) DELHI ..... Respondent
+ W.P.(C) 1974/2023
W.P.(C) 16524/2022 Pg.2 of 20
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 21/10/2023 at 21:21:46
MS RAMSONS ..... Petitioner
versus
ASSISTANT COMMISSIONER OF INCOME
TAX CIRCLE 49 (1) DELHI ..... Respondent
+ W.P.(C) 2047/2023
E-SQUARE ALLIANCE PVT. LTD. ..... Petitioner
versus
ASSISTANT COMMISSIONER OF INCOME
TAX CIRCLE 7(1), DELHI & ORS. ..... Respondents
+ W.P.(C) 2449/2023
RAJEEV GOEL HUF ..... Petitioner
versus
ASSISTANT COMMISSIONER OF INCOME
TAX, CIRCLE 43(1), DELHI & ORS. ..... Respondents
+ W.P.(C) 2558/2023
ASP DEVELOPERS PRIVATE LIMITED ..... Petitioner
versus
ITO WARD 1 (1) NEW DELHI & ANR. ..... Respondents
+ W.P.(C) 2631/2023
SANTOSH INFRATECH PRIVATE LIMITED ..... Petitioner
versus
INCOME TAX OFFICER, WARD 22(3),
DELHI & ORS. ..... Respondents
+ W.P.(C) 2735/2023
NALINI GULATI ..... Petitioner
versus
INCOME TAX OFFICER, WARD 70(1),
DELHI & ORS.
..... Respondents
W.P.(C) 16524/2022 Pg.3 of 20
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 21/10/2023 at 21:21:47
+ W.P.(C) 2812/2023
SANGITA GARG ..... Petitioner
versus
INCOME TAX OFFICER, WARD 59(3),
DELHI & ORS. ..... Respondents
+ W.P.(C) 2862/2023
ARCHNA KHATRI ..... Petitioner
versus
ASSISTANT COMMISSIONER OF INCOME
TAX, CIRCLE 28(1), DELHI & ORS. ..... Respondents
+ W.P.(C) 2874/2023 & CM Appl.11170/2023
GAMUT COMMERCIALS PRIVATE LIMITED ..... Petitioner
versus
ITO WARD 10 (1) NEW DELHI & ANR. ..... Respondents
+ W.P.(C) 2876/2023
SRKK ASSOCIATES PRIVATE LIMITED ..... Petitioner
versus
ASSISTANT COMMISSIONER OF INCOME
TAX CIRCLE 22(2), DELHI & ORS. ..... Respondents
+ W.P.(C) 2898/2023
KHANNA COIR PRODUCTS LIMITED ..... Petitioner
versus
INCOME TAX OFFICER, WARD 14(3),
DELHI & ORS. . .... Respondents
+ W.P.(C) 2967/2023
BRIJ MOHAN BARWAL ..... Petitioner
versus
ITO WARD 61 (1) NEW DELHI & ANR. ..... Respondents
+ W.P.(C) 3001/2023
OSS INFOCOM PRIVATE LIMITED ..... Petitioner
versus
W.P.(C) 16524/2022 Pg.4 of 20
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 21/10/2023 at 21:21:47
ASSISTANT COMMISSIONER OF INCOME
TAX CIRCLE 19(1) DELHI & ANR. ..... Respondents
+ W.P.(C) 3009/2023
SONIA BARWAL ..... Petitioner
versus
ITO WARD 61 (1) NEW DELHI & ANR. ..... Respondents
+ W.P.(C) 3160/2023
ALOK INFRA.BUILDERS PRIVATE LIMITED ..... Petitioner
versus
UNION OF INDIA & ORS. ..... Respondents
+ W.P.(C) 3171/2023
ISRAR ALI KHAN ..... Petitioner
versus
ITO WARD 28 (5) NEW DELHI & ANR. ..... Respondents
+ W.P.(C) 3295/2023 & CM Apl.12817/2023
VIJAY KHEMKA ..... Petitioner
versus
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 58(1)
DELHI & ORS. ..... Respondents
+ W.P.(C) 3322/2023
UTTRANCHAL ISPAT PRIVATE LIMITED ..... Petitioner
versus
UNION OF INDIA & ORS. ..... Respondents
+ W.P.(C) 3335/2023
VISHAL JEWELLERS ..... Petitioner
versus
ACIT CIRCLE 43(1) DELHI & ANR. . .... Respondents
W.P.(C) 16524/2022 Pg.5 of 20
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 21/10/2023 at 21:21:47
+ W.P.(C) 3338/2023
SAURAV BANSAL ..... Petitioner
versus
ITO WARD 43(6) DELHI & ANR. ..... Respondents
+ W.P.(C) 3414/2023
AZAM AHMED ..... Petitioner
versus
INCOME TAX OFFICER, WARD 46(1),
DELHI & ORS. ..... Respondents
+ W.P.(C) 3546/2023
KAILASH RANI ..... Petitioner
versus
INCOME TAX OFFICER WARD 60(1) & ANR. ..... Respondents
+ W.P.(C) 3580/2023
REAL FINCAP LTD. ..... Petitioner
versus
INCOME TAX OFFICER WARD 21 (1) NEW DELHI.. Respondent
+ W.P.(C) 3677/2023
RAKESH SINGLA HUF ..... Petitioner
versus
INCOME TAX OFFICER, WARD 58 -3 DELHI ..... Respondent
+ W.P.(C) 3678/2023
SUDERSHAN KUMAR SINGLA HUF ..... Petitioner
versus
INCOME TAX OFFICER, WARD 58 - 3 DELHI ..... Respondent
+ W.P.(C) 3679/2023
W.P.(C) 16524/2022 Pg.6 of 20
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 21/10/2023 at 21:21:47
ROOP DIAMOND HOUSE PRIVATE LIMITED ..... Petitioner
versus
INCOME TAX OFFICER WARD 21-1
DELHI & ANR. ..... Respondents
+ W.P.(C) 3877/2023
DEEPTI AHLAWAT ..... Petitioner
versus
INCOME TAX OFFICER, WARD 29-1 & ORS. ..... Respondents
+ W.P.(C) 3880/2023
BHARAT BHUSHAN ..... Petitioner
versus
ACIT, CIRCLE 43(1), DELHI & ANR. ..... Respondents
+ W.P.(C) 3881/2023
ATUL SINGLA HUF ..... Petitioner
versus
ITO WARD 43(6) DELHI & ANR. ..... Respondents
+ W.P.(C) 3882/2023
SAURAV BANSAL ..... Petitioner
versus
ITO WARD 43(6) DELHI & ANR. ..... Respondents
+ W.P.(C) 3893/2023 & CM Nos.15110-11/2023
NITIN SAXENA ..... Petitioner
versus
INCOME TAX OFFICER, WARD 49-1, DELHI ..... Respondent
+ W.P.(C) 3894/2023, CM Nos.15112/2023 & 42622/2023
NEERAJ SINGLA ..... Petitioner
versus
ITO WARD 43(6) DELHI & ANR. ..... Respondents
W.P.(C) 16524/2022 Pg.7 of 20
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 21/10/2023 at 21:21:47
+ W.P.(C) 3896/2023 & CM No.30261/2023
ANURADHA KHAN ..... Petitioner
versus
INCOME TAX OFFICER WARD 28(5) & ANR. ..... Respondents
+ W.P.(C) 3997/2023
C.E. INFO SYSTEMS LIMITED ..... Petitioner
versus
DEPUTY COMMISSIONER OF INCOME TAX,
CIRCLE 4(2), NEW DELHI AND ORS ..... Respondents
+ W.P.(C) 4001/2023
RAKESH KUMAR VERMA ..... Petitioner
versus
DEPUTY COMMISSIONER OF INCOME TAX,
CIRCLE 4(2), NEW DELHI AND ORS ..... Respondents
+ W.P.(C) 4003/2023 & CM No.15556/2023
SACHIT KUMAR SAHIJPAL ..... Petitioner
versus
ASSISTNAT COMMISSIONER OF INCOME TAX,
CIRCLE 49 1 DELHI AND ANR ..... Respondents
+ W.P.(C) 4177/2023
MOHAMMAD SHAFIQUDDIN ..... Petitioner
versus
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 46(1),
DELHI & ORS. ..... Respondents
+ W.P.(C) 4342/2023
CHELSEA BLOCKS AND PIPES PRIVATE LIMITED..... Petitioner
versus
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 4(2),
W.P.(C) 16524/2022 Pg.8 of 20
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 21/10/2023 at 21:21:47
DELHI & ORS. ..... Respondents
+ W.P.(C) 4369/2023 & CM Appl.16844/2023
DEVSHI EARTHMOVERS PRIVATE LIMITED ..... Petitioner
versus
ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL
CIRCLE-8, DELHI & ANR. ..... Respondents
+ W.P.(C) 4377/2023
MK JAIN HUF ..... Petitioner
versus
INCOME TAX OFFICER, WARD 44(1),
DELHI & ORS. ..... Respondents
+ W.P.(C) 4403/2023
JYOTI GUPTA ..... Petitioner
versus
INCOME TAX OFFICER WARD 44(6)
NEW DELHI ..... Respondent
+ W.P.(C) 4440/2023
RAJEEV KUMAR CHAHAL ..... Petitioner
versus
INCOME TAX OFFICER WARD 44(6),
DELHI AND ORS. ..... Respondents
+ W.P.(C) 4443/2023
ROOP DIAMOND HOUSE PRIVATE LIMTED ..... Petitioner
versus
INCOME TAX OFFICER & ANR. ..... Respondents
+ W.P.(C) 4487/2023 & CM Appl.17171/2023
MANOJ MITTAL ..... Petitioner
versus
UNION OF INDIA & ORS. ..... Respondents
+ W.P.(C) 4564/2023 & CM Appl.17379/2023
ANJANI STEELS LIMITED ..... Petitioner
W.P.(C) 16524/2022 Pg.9 of 20
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 21/10/2023 at 21:21:47
versus
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 1(1),
DELHI & ORS. ..... Respondents
+ W.P.(C) 4573/2023 & CM Appl.17413/2023
S A S FININVEST LLP ..... Petitioner
versus
INCOME TAX OFFICER WARD 30(5), DELHI
& ORS. ..... Respondents
+ W.P.(C) 4607/2023 & CM Appl.17593/2023
SHIV KUMAR GOEL ..... Petitioner
versus
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 22(2)
DELHI & ANR. ..... Respondents
+ W.P.(C) 4614/2023 & CM Appl.17601/2023
TANAY GAUR ..... Petitioner
versus
INCOME TAX OFFICER WARD 50(1) & ORS. ..... Respondents
+ W.P.(C) 4636/2023 & CM Appl.17731/2023
UMA GOEL ..... Petitioner
versus
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 22(2)
DELHI & ANR. ..... Respondents
+ W.P.(C) 5121/2023 & CM Appl.20030/2023
KRBL LIMITED. ..... Petitioner
versus
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 13-1 &
ORS. ..... Respondents
+ W.P.(C) 5531/2023 & CM Appl.21637/2023
NEERU JAIN ..... Petitioner
W.P.(C) 16524/2022 Pg.10 of 20
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 21/10/2023 at 21:21:47
versus
INCOME TAX OFFICER WARD 29(1), DELHI
& ORS. ..... Respondents
+ W.P.(C) 5642/2023 & CM Appl.22121/2023
UPENDRA GULATI AND SONS HUF ..... Petitioner
versus
INCOME TAX OFFICER, WARD 30(5),
DELHI & ORS. ..... Respondents
+ W.P.(C) 5973/2023 & CM Appl.23465/2023
VARUN DAHIYA ..... Petitioner
versus
INCOME TAX OFFICER WARD 34(5) & ORS. ..... Respondents
+ W.P.(C) 5978/2023 & CM Appl.23474/2023
PARVEEN DEVI ..... Petitioner
versus
INCOME TAX OFFICER WARD 44-1 & ORS. ..... Respondents
+ W.P.(C) 5990/2023 & CM Appl.23498/2023
VARUN DAHIYA ..... Petitioner
versus
INCOME TAX OFFICER WARD 34(5) & ORS. ..... Respondents
+ W.P.(C) 6182/2023 & CM Appl.24308/2023
GEETU BHATIA ..... Petitioner
versus
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 43(1),
DELHI & ORS. ..... Respondents
+ W.P.(C) 6252/2023 & CM Appl.24583/2023
WELCOME SHOES PVT. LTD. ..... Petitioner
W.P.(C) 16524/2022 Pg.11 of 20
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 21/10/2023 at 21:21:47
versus
INCOME TAX OFFICER, WARD-27(1),
DELHI & ORS. ..... Respondents
+ W.P.(C) 6256/2023 & CM Appl.24591/2023
SANDEEP PAHWA ..... Petitioner
versus
INCOME TAX OFFICER WARD 35(1),
DELHI & ORS. ..... Respondents
+ W.P.(C) 6436/2023 & CM Appl.25325/2023
NARULA CHEMIST AGENCIES ..... Petitioner
versus
ACIT, CIRCLE - 34(1) DELHI & ANR. ..... Respondents
+ W.P.(C) 6440/2023 & CM Appl.25332/2023, 33986/2023
SANGEETA SAHNI ..... Petitioner
versus
INCOME TAX OFFICER & ANR. ..... Respondents
+ W.P.(C) 6450/2023 & CM Appl.25355/2023
DEVSHI EARTHMOVERS PRIVATE LIMITED ..... Petitioner
versus
DEPUTY/ASSISTANT COMMISSIONER OF INCOME TAX,
CENTRAL CIRCLE 8 & ORS. ..... Respondents
+ W.P.(C) 6453/2023
OPEN ONLINE SECURITIES PVT. LTD. ..... Petitioner
versus
ASSISTANT COMMISIONER OF INCOME TAX CIRCLE-19(1),
NEW DELHI & ANR. ..... Respondents
+ W.P.(C) 6532/2023 & CM Appl.25657/2023
NITIN GARG ..... Petitioner
versus
W.P.(C) 16524/2022 Pg.12 of 20
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 21/10/2023 at 21:21:47
INCOME TAX OFFICER WARD 43(1) DELHI ..... Respondent
+ W.P.(C) 6537/2023 & CM Appl.25665/2023
AMIT GUPTA ..... Petitioner
versus
INCOME TAX OFFICER, WARD36(1), DELHI & ORS.
..... Respondent
+ W.P.(C) 6543/2023 & CM Appl.25674/2023
GAURAV KUMAR KHANNA ..... Petitioner
versus
ASSISTANT COMMISSIONER OF INCOME-TAX CIRCLE 70-1
DELHI ORS. ..... Respondent
+ W.P.(C) 6633/2023 & CM Appl.26032/2023
HARSH VARDHAN BANSAL ..... Petitioner
versus
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 43(1),
NEW DELHI & ANR. ..... Respondents
+ W.P.(C) 6644/2023 & CM Appl.26056/2023
M/S ATULYA REALTY VENTURES PRIVATE LIMITED
..... Petitioner
versus
COMMISSIONER OF INCOME TAX & ORS. ..... Respondents
+ W.P.(C) 6656/2023 & CM Appl.26078/2023
AKHIL SINGLA ..... Petitioner
versus
ACIT CIRCLE 19(1), DELHI & ANR. ..... Respondents
+ W.P.(C) 6657/2023 & CM Appl.26080/2023
W.P.(C) 16524/2022 Pg.13 of 20
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 21/10/2023 at 21:21:47
MEENU BANSAL ..... Petitioner
versus
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 43(1),
NEW DELHI & ANR. ..... Respondents
+ W.P.(C) 6660/2023 & CM Appl.26086/2023
MAHIPAL SINGH ..... Petitioner
versus
INCOME TAX OFFICER WARD 68 5 DELHI ..... Respondent
+ W.P.(C) 6668/2023 & CM Appl.26112/2023
SANDHAR TECHNOLOGIES LIMITED ..... Petitioner
versus
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 10(1),
NEW DELHI & ORS. ..... Respondents
+ W.P.(C) 6763/2023 & CM Appl.26448/2023
MS. SWATI VARMANI ..... Petitioner
versus
INCOME TAX OFFICER, WARD 30(1),
DELHI & ANR. ..... Respondents
+ W.P.(C) 6794/2023 & CM Appl.26541/2023
VK GLOBAL PUBLICATIONS PRIVATE LIMITED.... Petitioner
versus
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 25(1),
DELHI & ANR. ..... Respondents
+ W.P.(C) 6894/2023 & CM Appl.26875/2023
KAPIL GARG ..... Petitioner
versus
INCOME TAX OFFICER WARD 43(6) DELHI ..... Respondent
+ W.P.(C) 6967/2023 & CM No.27136/2023
RAJESH GUPTA ..... Petitioner
W.P.(C) 16524/2022 Pg.14 of 20
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 21/10/2023 at 21:21:47
versus
ITO WARD 35 (1) DELHI & ANR. ..... Respondents
+ W.P.(C) 6981/2023 & CM Appl.27176/2023
M/S CHANDRAMAULI BUILDCON
PRIVATE LIMITED ..... Petitioner
versus
INCOME TAX OFFICER WARD-6(1), DELHI ..... Respondent
+ W.P.(C) 7046/2023 & CM Appl.27413/2023
TIA ENTERPRISES PVT LTD ..... Petitioner
versus
INCOME TAX OFFICER WARD, 25(3) DELHI ..... Respondent
+ W.P.(C) 7050/2023 & CM Appl.27421/2023
SONAM GARG ..... Petitioner
versus
INCOME TAX OFFICER WARD 34(1)
DELHI & ANR. ..... Respondents
+ W.P.(C) 7085/2023 & CM Appl.27582, 35438/2023
DHAWAN EXIM PRIVATE LIMITED ..... Petitioner
versus
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-7(1),
DELHI & ANR. ..... Respondents
+ W.P.(C) 7096/2023 & CM Appl.27617/2023
KATHURIA CASTINGS PRIVATE LIMITED ..... Petitioner
versus
INCOME TAX OFFICER & ORS. ..... Respondents
+ W.P.(C) 7118/2023 & CM Appl.27748/2023
SUBHASH CHANDER KATHURIA ..... Petitioner
W.P.(C) 16524/2022 Pg.15 of 20
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 21/10/2023 at 21:21:47
versus
INCOME TAX OFFICER & ORS. ..... Respondents
+ W.P.(C) 7125/2023 & CM Appl.27768/2023
KATHURIA CASTINGS PRIVATE LIMITED ..... Petitioner
versus
INCOME TAX OFFICER & ORS. ..... Respondents
+ W.P.(C) 7145/2023 & CM Appl.27869/2023
VIKAS SPOOL PVT.LTD ..... Petitioner
versus
INCOME TAX OFFICER, WARD-26(3) ..... Respondent
+ W.P.(C) 7146/2023 & CM Appl.27871/2023
ROOP DIAMOND HOUSE PRIVATE LIMITED ..... Petitioner
versus
INCOME TAX OFFICER WARD 21-1 DELHI
& ANR. ..... Respondents
+ W.P.(C) 7169/2023 & CM Appl.27935/2023
KASHISH AGGARWAL ..... Petitioner
versus
INCOME TAX OFFICER, WARD 36(1),
DELHI & ORS. ..... Respondents
+ W.P.(C) 7174/2023 & CM Appl.27952/2023
SAKSHI GOEL ..... Petitioner
versus
INCOME TAX OFFICER AND ANR ..... Respondents
+ W.P.(C) 7259/2023 & CM Appl.28256/2023
KULDIP SINGH GULATI ..... Petitioner
versus
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 25(1),
DELHI & ORS. ..... Respondents
+ W.P.(C) 7289/2023 & CM Appl.28334/2023
W.P.(C) 16524/2022 Pg.16 of 20
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 21/10/2023 at 21:21:47
RAJESH GUPTA HUF ..... Petitioner
versus
ASSISTANT COMMISSIONER OF INCOME TAX
& ORS ..... Respondents
+ W.P.(C) 7326/2023 & CM Appl.28506/2023
KANTA JAIN ..... Petitioner
versus
INCOME TAX OFFICER, WARD- 30(5),
DELHI & ORS. ..... Respondents
+ W.P.(C) 7375/2023 & CM Appl.28730/2023
VIRAT CREDIT AND HOLDINGS PVT LTD ..... Petitioner
versus
ASSISTANT COMMISSIONER OF INCOME TAX OFFICER
CIRCLE 25(1) & ORS. ..... Respondents
+ W.P.(C) 7443/2023 & CM Appl.28932/2023
ALPS INVESTMENTS PRIVATE LIMITED ..... Petitioner
versus
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 1(1),
DELHI & ANR. ..... Respondents
+ W.P.(C) 7471/2023
E S P SAFETY PRIVATE LIMITED ..... Petitioner
versus
INCOME TAX OFFICER ..... Respondent
+ W.P.(C) 7497/2023 & CM Appl.29093/2023
SWIFT REALTECH PRIVATE LIMITED ..... Petitioner
versus
INCOME TAX OFFICER, WARD-22(3),
DELHI & ANR. ..... Respondents
+ W.P.(C) 7529/2023, CM Appl.29209/2023 & CM APPL.
47828/2023
W.P.(C) 16524/2022 Pg.17 of 20
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 21/10/2023 at 21:21:47
LNG AGRICOM PRIVATE LIMITED ..... Petitioner
versus
UNION OF INDIA AND ORS. ..... Respondents
+ W.P.(C) 7576/2023 & CM Appl.33987/2023
MIS MARS COMMODITIES PRIVATE LIMITED..... Petitioner
versus
INCOME TAX OFFICER, WARD 16(3),
DELHI & ANR. ..... Respondents
+ W.P.(C) 7598/2023 & CM Appl.29441/2023
CARISSA INVESTMENTS PVT. LTD. ..... Petitioner
versus
UNION OF INDIA AND ANR. ..... Respondents
Counsel for Petitioners: Mr Kapil Goel and Mr Sandeep Goel, Advs.
in W.P.(C) 16524/2022, 1006/2023, 119/2023, 387/2023 &
3580/2023.
Mr Ruchesh Sinha and Ms Monalisa Maity, Advs. in W.P.(C)
2558/2023, 2967/2023, 3009/2023, 3171/2023, 3546/2023 &
3896/2023.
Mr Salil Kapoor, Ms Ananya Kapoor, Mr Sanat Kapoor, Mr Sumit
Lalchandani, Mr Tarun Chanana and Mr Shivam Yadav, Advs. in
W.P.(C) 3877/2023, 3893/2023, 3997/2023, 4001/2023, 3677/2023 &
3678/2023.
Mr Ved Jain, Mr Nischay Kantoor and Mr Animesh Tripathi, Advs. in
W.P.(C) 1543/2023, 1566/2023, 720/2023, 1705/2023, 1813,
2047/2023, 2449/2023, 2631/2023, 2735/2023, 2812/2023,
2862/2023, 2876/2023, 2898/2023 & 3414/2023.
Mr Akhilesh Kumar with Mr Vipin Garg, Advs. for petitioner in
W.P.(C) 3160/2023 & W.P.(C) 3877/2023.
Ms Smriti Sahay, Ms Aishwarya Singh and Mr Malav Goswami,
Advs. for petitioner in W.P.(C)No.3322/2023.
Mr Abhishek Garg, Mr Yash Gaiha and Mr Ramesh Mankotia, Advs.
for petitioner in W.P.(C)No.3001/2023.
Mr Nagesh Kumar Behl, Adv. for petitioner in
W.P.(C)Nos.3335/2023 & 3338/2023.
W.P.(C) 16524/2022 Pg.18 of 20
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Mr Nitin Gulati, Adv. in W.P.(C) 4614/2023.
Mr Keshav Dwivedi, Adv. in W.P.(C) 3295/2023.
Mr Manibhadra Jain, Adv. in W.P.(C) 4487/2023.
Mr Mayank Pachauri, Adv. in W.P.(C) 3880-3882, 3893/2023.
Mr Gaurav Gupta, Adv. in W.P.(C) 4003/2023.
Mr T Shivakumar with Ms Kirti Kishore and Ms Sanjana, Advs. in
W.P.(C) nos. 4607, 4636/2023.
Mr Pankaj Kumar Saxena, Adv. in W.P.(C) 3295/2023.
Mr Gautam Jain with Mr Piyush Kumar Kamal, Advs. in W.P.(C)
7174, 7279/2023.
Ms Ragini Handa with Mr Ujjwal Jain, Advs. in W.P.(C) 6453,
7497/2023.
Mr Manuj Sabharwal with Ms Shalini, Advs. in W.P.(C) 6543/2023.
Mr Ajay Wadhwa with Mr Snehil Jha and Mr Ujjawal Jain, Advs. in
W.P.(C) nos.6453, 7085, 7497/2023.
Mr Amol Sinha, Adv. W.P.(C) 6537/2023.
Mr Anmol Jagga, Adv. in W.P.(C) 7529/2023.
Counsel for Respondents: Mr Sunil Agarwal, Sr Standing Counsel
with Mr Shivansh B. Pandya, Jr Standing Counsel and Mr Utkarsh
Tiwari, Adv. in W.P.(C) 2631/2023, 16524/2022 & 1813/2023.
Mr Ghanshyam Mishra, CGSC for R-3 in W.P.(C) 16524/2022.
Mr Abhishek Maratha, Sr Standing Counsel with Mr Akshat Singh, Jr
Standing Counsel in W.P.(C)Nos.1566/2023, 720/2023, 1705/2023,
2812/2023, 3171/2023, 3546/2023, 3893/2023 & 3896/2023.
Mr Gaurav Gupta, Sr Standing Counsel with Mr Puneett Singhal and
Mr Shivendra Singh, Jr Standing Counsels in W.P.(C)Nos.2876/2023,
2898/2023, 3677/2023 & 3678/2023.
Mr Kunal Sharma, Sr Standing Counsel with Ms Zehra Khan, Jr
Standing Counsel along with Mr Shubhendu Bhattacharya, Adv. in
W.P.(C)Nos.2967/2023, 3009/2023 & 4001/2023
Mr Aseem Chawla, Sr Standing Counsel with Mr Rishabh Nangia, Ms
Anuja Pethia, Mr Subhasish Kumar and Ms Pratishtha Chaudhary,
Advs. in W.P.(C)No.3001/2023, 2449/2023 & 3580/2023.
Mr Shailendera Singh, Sr Standing Counsel with Ms Dacchita Shahi
and Mr Akash Saxena, Advs. in W.P.(C) 3414/2023.
Mr Gaurav Gupta, Sr Standing Counsel with Mr
Mr Sanjay Kumar, Sr Standing Counsel with Ms Easha, Adv. for
respondent in W.P.(C)No.3160/2023, 1006/2023, 119/2023 &
W.P.(C) 16524/2022 Pg.19 of 20
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387/2023.
Mr Zoheb Hossain, Sr Standing Counsel with Mr Sanjeev Menon,
Standing Counsel for respondent in W.P.(C)No.1543/2023 &
992/2023.
Mr Vipul Agrawal, Sr Standing Counsel with Mr Gibran Naushad and
Ms Sakshi Shairwal, Advs. for W.P.(C) nos.992, 3997, 5973, 5990,
6256, 6967, 7169, 7443/2023.
Mr Ruchir Bhatia, Sr Standing Counsel with Ms Deeksha Gupta, Adv.
Mr Shlok Chandra, Sr Standing Counsel with Ms Priya Sarkar,
Standing Counsel.
Ms Dacchita Shahi, Standing Counsel for revenue in W.P.(C)
7529/2023.
Mr Akash Vajpai, Adv. for UOI in W.P.(C) 4487/2023.
Mr Santosh Kumar Pandey, Adv. for UOI in W.P.(C) 7529/2023.
Mr Siddharth Khatana, Adv. for UOI in W.P.(C) 7096, 7125/2023.
Mr Rakesh Kumar Dudeja, Adv. for UOI in W.P.(C) 7529/2023.
CORAM:
HON'BLE MR. JUSTICE RAJIV SHAKDHER
HON'BLE MS. JUSTICE TARA VITASTA GANJU
ORDER
% 17.10.2023 [Physical Hearing/Hybrid Hearing (as per request)]
1. Arguments have been completed on behalf of the respondents/revenue.
2. List the above-captioned matters for rejoinder on 09.11.2023 at 3.30 P.M. RAJIV SHAKDHER, J TARA VITASTA GANJU, J OCTOBER 17, 2023/pmc Click here to check corrigendum, if any W.P.(C) 16524/2022 Pg.20 of 20 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 21/10/2023 at 21:21:47