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State of Uttar Pradesh - Section

Section 37 in UPERC (Captive and Renewable Energy Generating Plants) Regulations, 2014

37. Maintenance of Transmission lines and Equipment.

- 1. The Generating Plant shall be responsible for the maintenance of terminal equipment at the generating end and the dedicated transmission lines. However, Distribution Licensees or STU, as the case may be, shall carry maintenance of the dedicated transmission line if so desired by the Generating Company on mutually agreed charges.