Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 19 in The Orissa Dental Council Rules, 1969

19.

A register of contingent expenditure shall be kept in the Form No. O.T.C. 29 as prescribed for the purpose in the Orissa Treasury Code, Volume II. The headings of the form shall be according to the needs of the State Council. The Rules of the Orissa Treasury Code Volume I shall be observed in the maintenance of the contingent register.