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[Cites 0, Cited by 0] [Section 37(1)] [Section 37] [Entire Act]

State of Punjab - Subsection

Section 37(1)(c) in The Punjab Co-operative Societies Rules, 1963

(c)with the previous sanction of the Registrar, in the purchase or lease of land or building or in the acquisition, construction or renewal of any building that may be necessary to conduct its business.