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Securities And Exchange Board Of India - Section

Section 62 in Securities and Exchange Board of India (Issue of Capital and Disclosure Requirements) Regulations, 2009

62. Redressal of investor grievances.

- The post-issue lead merchant bankers shall actively associate himself with post-issue activities such as allotment, refund, despatch and giving instructions to syndicate members, Self Certified Syndicate Banks and other intermediaries and shall regularly monitor redressal of investor grievances arising therefrom.