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[Cites 0, Cited by 1] [Section 86(1)] [Section 86] [Entire Act]

State of Kerala - Subsection

Section 86(1)(e) in Kerala Police Act, 2011

(e)is an office bearer of any social, religious, cultural or scientific organization and is not prepared to give up or terminate such position even after instructions from Government, State Police Chief or the District Police Chief; or