Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Tamilnadu - Subsection Section 9(4) in Tamil Nadu Groundwater (Development and Management) Act, 2003 (4)The Authority may cause to undertake investigations in order to periodically evaluate the groundwater potential in the notified area on a continuous basis.
