Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] Union of India - Subsection Section 4(16) in Mumbai Port Trust (Licensing of Stevedores and Allied Matters) Regulations, 2012 (16)He shall take immediate and effective steps to improve the performance whenever the output falls below the prescribed standards.
