Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 40L(1)] [Section 40L] [Entire Act]

State of Tamilnadu - Subsection

Section 40L(1)(a) in Tamil Nadu Forest Act, 1882

(a)the kudivila which in his opinion shall be allowed; and