Section 9(1)(a) in Sikkim Shops and Commercial Establishments Act, 1983

[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Sikkim - Subsection

Section 9(1)(a) in Sikkim Shops and Commercial Establishments Act, 1983

(a)dealing wholly in milk, vegetables, fruits, fish, meat, bread or any other goods notified by the State Government shall on any day be opened earlier than 5 a. m,

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State of Sikkim - Subsection

Section 9(1)(a) in Sikkim Shops and Commercial Establishments Act, 1983