Section 6(2)(c) in Bihar Collection of Statistics (Work-stoppages resulting from Industrial and Labour Disputes) Rules, 1973

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State of Jharkhand - Subsection

Section 6(2)(c) in Bihar Collection of Statistics (Work-stoppages resulting from Industrial and Labour Disputes) Rules, 1973

(c)When the owner is a Government or Semi-Government agency, on any principal officer responsible for the affairs of the establishment by addressing the same either by name or by designation,

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State of Jharkhand - Subsection

Section 6(2)(c) in Bihar Collection of Statistics (Work-stoppages resulting from Industrial and Labour Disputes) Rules, 1973