Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 98] [Entire Act]

State of Himachal Pradesh - Subsection

Section 98(7) in The Himachal Pradesh Panchayati Raj Act, 1994

(7)The Commission shall have the following powers in the performance of its functions, namely:-
(a)to call for any record from any officer or authority;
(b)to summon any person to give evidence or produce record; and
(c)such other powers as may be prescribed.