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[Cites 0, Cited by 0] [Section 18(4)] [Section 18] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 18(4)(k) in Jammu and Kashmir Compensatory Afforestation Fund Rules, 2018

(k)providing financial support, either by way of grant or equity to existing or for setting up new forest corporations, boards, etc.