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State of Odisha - Section

Section 36 in The Orissa Survey and Settlement Rules, 1962

36. Application fees.

- Fees on every,application for mutation and on the petition of objection, if any, shall be [three rupees] [Substituted vide Orissa Gazette Extraordinary No. 1337/29.9.1992.] and shall be realised on the shape of Court-fee stamps :[Provided that where proceedings are commenced otherwise than on an application, no application fees shall be realised from the party.] [Substituted vide S.R.O. No. 197 of 12.2.1976-O.G.E. No. 299 of 1976.]