Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 13 in Gujarat Panchayats (Amendment) Act, 1965 13. Amendment of section 99 of Guj. VI of 1962.- In section 99 of the principal Act, in sub-section (2)- (1)in clause (g), after the words "District Development Fund" the words "or otherwise" shall be inserted;(2)clause (j) shall be deleted.
