Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 69(2)] [Section 69] [Entire Act]

State of Odisha - Subsection

Section 69(2)(i) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(i)Wire rope sling shall have at least three trucks with full stand or rope and two tucks with one-half of the wires cut out of each of such stand in all cases, such stands shall be tucked against the lay of the rope;