Himachal Pradesh High Court
Ram Lal & Ors. vs . Shanti Devi (Since Deceased) Through on 3 November, 2023
Ram Lal & ors. vs. Shanti Devi (since deceased) through LRs and ors.
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RSA No.4285/20133.11.2023 Present: Mr. G.D. Verma, Sr. Advocate with Mr. Sumit Sharma, Advocate, for the appellants except appellants No.4 & 14 and proposed appellant/legal heirs of appellants No.7 and 14.
Mr. Bhupinder Gupta, Sr. Advocate with Ms. Rinki Kashmiri, Advocate, for respondents No.1 (a) to 1 (d).
of None for the remaining respondents.
At the request of learned counsel for the appellants, rt list on 21st December, 2023.
(Bipin C. Negi) Judge 3rd November, 2023 (CS) ::: Downloaded on - 03/11/2023 20:36:16 :::CIS