Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 162 in The Orissa Registration Rules, 1988 162. Disposal of refund application. - District Registrar may themselves dispose of applications for refund of fees or fines paid in excess for work not performed by the department.
