Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 64] [Entire Act] Union of India - Section Section 19 in Income Tax Rules, 1962 19. cubic meter (cbm) = 1 net tonnage (1 NT); and (ii)in case where cargo is restricted by weight
