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[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

State of West Bengal - Subsection

Section 22(2)(v) in The Bankura University Act, 2013

(v)the Librarian of the University, if the post is vacant then the person acting as Librarian of the University in case of Faculty Council for Post-graduate Studies in Arts;