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State of West Bengal - Section

Section 20 in The Building Regulation in Respect of Lands Covered by the Calcutta Thika Tenancy (Acquisition and Regulation) Act, 1981

20.

Existing structure should be shown in yellow colour and proposed structure should be in red colour, boundary shall be shown in black dotted lines. Roads shall be shown in green colour and service lines shall be shown in red dotted lines.