Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33] [Entire Act] State of Karnataka - Subsection Section 33(ii) in Sri Sathya Sai University for Human Excellence Act, 2018 (ii)subject to section 52 the operation of the permanent statutory endowment fund, University endowment fund, the general fund and the development fund;
