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State of Andhra Pradesh - Section

Section 1 in Sri Venkateswara Institute of Medical Sciences University (Amendment) Act, 2019

1. Short title and commencement.

(1)This Act may be called Sri Venkateswara Institute of Medical Sciences Universit(Amendment) Act, 2019.
(2)It shall come into force on such date as the Government may, by notification, appoint.