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[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Rajasthan - Subsection

Section 41(1) in The Rajasthan Land Revenue (Survey, Record & Settlement) (Government) Rules, 1957

(1)The order of the State Government under sub-section (3) of section 165 stopping the recovery of rents in kind in any district or local area shall be published in the Rajasthan Gazette.