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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 11(2)(s) in The Jammu and Kashmir Energy Conversation Act, 2011

(s)specify, by regulations, the qualifications criteria and conditions subject to which a person may be accredited as an energy auditor and the procedure for such accreditation ;