Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 24 in The U.P. First Offenders' Probation Rules, 1939

24. Annual report by the society.

- For every calendar year, the society shall submit an annual report on the working of the Act to the State Government before the 1st of March, in every year.