Supreme Court - Daily Orders
Ashish Kumar Chaurasia vs The Commissioner, Customs And Central ... on 4 January, 2016
Author: Dipak Misra
Bench: Dipak Misra
ITEM NO.12 COURT NO.4 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
22238/2015
(Arising out of impugned final judgment and order dated 14/07/2015
in CEA No. 88/2006 passed by the High Court of Judicature at
Allahabad)
ASHISH KUMAR CHAURASIA Petitioner(s)
VERSUS
THE COMMISSIONER,
CUSTOMS AND CENTRAL EXCISE KANPUR U.P. Respondent(s)
(with appln. (s) for c/delay in filing SLP)
Date : 04/01/2016 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE DIPAK MISRA
HON'BLE MR. JUSTICE SHIVA KIRTI SINGH
For Petitioner(s) Mr. Tanmaya Agarwal, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed. (Gulshan Kumar Arora) (H.S. Parasher) Signature Not Verified Court Master Court Master Digitally signed by Gulshan Kumar Arora Date: 2016.01.05 17:22:56 IST Reason: