Gujarat High Court
Jigneshkumar Gopalbhai vs Municipal Commissioner Through & on 15 September, 2014
Author: Abhilasha Kumari
Bench: Abhilasha Kumari
C/SCA/7694/2013 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION NO. 7694 of 2013
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JIGNESHKUMAR GOPALBHAI....Petitioner(s)
Versus
MUNICIPAL COMMISSIONER THROUGH & 1....Respondent(s)
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Appearance:
MR DP JOSHI, ADVOCATE for the Petitioner(s) No. 1
GOVERNMENT PLEADER for the Respondent(s) No. 2
MR HS MUNSHAW, ADVOCATE for the Respondent(s) No. 1
NOTICE SERVED BY DS for the Respondent(s) No. 2
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CORAM: HONOURABLE SMT. JUSTICE ABHILASHA
KUMARI
Date : 15/09/2014
ORAL ORDER
The petition has been called out twice. None appears for the petitioner even on the second call. The petition could have been dismissed for non prosecution. However, in the interest of justice, it is being adjourned to 11.11.2014.
(SMT. ABHILASHA KUMARI, J.) Gaurav+ Page 1 of 1