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Gujarat High Court

Jigneshkumar Gopalbhai vs Municipal Commissioner Through & on 15 September, 2014

Author: Abhilasha Kumari

Bench: Abhilasha Kumari

          C/SCA/7694/2013                                   ORDER




          IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

              SPECIAL CIVIL APPLICATION NO. 7694 of 2013
================================================================
             JIGNESHKUMAR GOPALBHAI....Petitioner(s)
                           Versus
      MUNICIPAL COMMISSIONER THROUGH & 1....Respondent(s)
================================================================
Appearance:
MR DP JOSHI, ADVOCATE for the Petitioner(s) No. 1
GOVERNMENT PLEADER for the Respondent(s) No. 2
MR HS MUNSHAW, ADVOCATE for the Respondent(s) No. 1
NOTICE SERVED BY DS for the Respondent(s) No. 2
================================================================
          CORAM: HONOURABLE SMT. JUSTICE ABHILASHA
                 KUMARI

                            Date : 15/09/2014
                             ORAL ORDER

The   petition   has   been   called   out   twice.   None  appears   for  the   petitioner  even   on   the  second   call.  The   petition   could   have   been   dismissed   for   non­ prosecution. However, in the interest of justice, it  is being adjourned to 11.11.2014.

(SMT. ABHILASHA KUMARI, J.) Gaurav+ Page 1 of 1