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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Tamilnadu - Subsection

Section 12(1)(i) in The Tamil Nadu Catering Establishments Act, 1958

(i)in the case of an adult, at the rate of one day for every 20 days of work performed by him during the previous calendar year;