Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34] [Entire Act] Union of India - Subsection Section 34(8) in Motor Vehicles Act, 1939 (8)[ In this section, "certificate of registration" includes a certificate of registration renewed under the provisions of this Act.] [Inserted by Act 47 of 1978, section 17 (w.e.f. 16-1-1979).]
