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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(1)(l) in The Rajasthan Tax on Luxuries (in Hotels and Lodging Houses) Act, 1990

(l)"place of business" includes an office, or any other place which a hotelier uses for the purpose of his business or where he keeps his books of accounts;