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[Cites 0, Cited by 0] [Section 26(4)] [Section 26] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 26(4)(f) in Jammu and Kashmir State Electricity Regulatory Commission (Licensing) Regulations, 2013

(f)Billing (records of meter reading, copies of bills generated, evidence of issuance of bills, records with billing details, etc.), Collection (details of collection, copies of bill receipts, etc.,), details of disconnection (evidences of issuance of notice, effecting of disconnection, etc).