Section 29(2)(m) in The Sexual Harassment Of Women At Workplace (Prevention, Prohibition And Redressal) Act, 2013

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Union of India - Subsection

Section 29(2)(m) in The Sexual Harassment Of Women At Workplace (Prevention, Prohibition And Redressal) Act, 2013

(m)the manner of organising workshops, awareness programmes for sensitising the employees and orientation programmes for the members of the Internal Committee under clause (c) of section 19; and

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Union of India - Subsection

Section 29(2)(m) in The Sexual Harassment Of Women At Workplace (Prevention, Prohibition And Redressal) Act, 2013