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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(1)(f) in Master of Business Administration (Sic Computer Application) Course (Regulation of Admission and Payment of Fees) Rules, 2013

(f)"Professional Educational Colleges or Institution" means a college or an institution including a University imparting Master of Computer Application (MCA) course, leading to award a post-graduate degree approved or recognised by the All India Council for Technical Education, New Delhi;