Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Punjab - Subsection Section 1(e) in Scheme under Section 100 of Motor Vehicles Act, 1988 (e)'Private Operator' means any permit holder existing or those who may be granted permits in future but other than the State Transport Undertakings; and
