Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Chattisgarh - Subsection Section 11(11) in The Chhattisgarh Vishesh Jan Suraksha Adhiniyam, 2005 (11)The Government may by order, delegate its powers under this section to any officer not below the rank of a District Magistrate and likewise withdraw the same.
