Section 28 in Tamil Nadu Teachers Education University Act, 2008
28. Constitution and Functions of Faculties.
(1)The University having regard to the objectives and its functions, may constitute such Faculties as may be prescribed by statutes.(2)The constitution and function of the Faculties shall, in all other respects, be such as may be prescribed by statutes.(3)Each faculty shall comprise such departments of teaching as may be prescribed in the statutes.
