Section 36(3) in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020
(3)The persons to whom this section applies are the returning officer,assistant returning officers, presiding officers, polling officers and any otherperson appointed to perform any duty in connection with the receipt ofnominations or withdrawal of candidature, or the recording or counting of votesat an election; and the expression "official duty" shall, for the purpose of thissection, be construed accordingly, but shall not include duties imposed
