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Bengal Presidency - Section

Section 876 in Police Regulations, Bengal , 1943

876. Prosecution for absence without leave. [§12, Act V, 1861].

(a)Police officers who absent themselves without leave are liable to prosecution under section 29 of the Police Act, 1861. Prosecutions, however, shall only be instituted in exceptional circumstances.
(b)Officers absent on leave in Nepal shall be communicated with direct through the Nepalese post and not through the British Legation.